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Bombay HC Slams BMC For Delay in Approving Site for Doppler Radar - (01 Dec 2016)

Bombay High Court has directed BMC Chief Ajoy Mehta to call for a Special Extraordinary Meeting of Improvements Committee to approve a site to install second Doppler weather radar for Mumbai.

Tags : BOMBAY HIGH COURT   BMC   DOPPLER WEATHER RADAR  

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