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Gujarat HC Disposes Plea Seeking FIR Against State’s Health Minister over Forged Degree Case - (01 Dec 2016)

Gujarat High Court has disposed of a petition seeking FIR against State Minister for Health and Family Welfare, Shankar Chaudhary, for allegedly having a forge degree.

Tags : GUJARAT HIGH COURT   FIR   FORGE DEGREE   SHANKAR CHAUDHARY  

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