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Madras HC Directs TNSEC to Submit Assets Declarations of all Elected Councillors - (01 Dec 2016)

Madras High Court has directed Tamil Nadu State Election Commission (TNSEC) to submit statements of declaration of assets made by all Elected Councillors of Corporation of Chennai from 2006 to 2016.

Tags : MADRAS HIGH COURT   TAMIL NADU   ELECTION COMMISSION   ASSETS DECLARATIONS  

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