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Bombay HC Directs State to Complete Installations of CCTV Cameras in Lock-ups, Police Cabins - (01 Dec 2016)

Bombay High Court has expressed displeasure over CCTV cameras not being installed in lock-ups and cabins of police officers, despite previous Court orders, and directed State to complete this job in four weeks.

Tags : BOMBAY HIGH COURT   CCTV CAMERAS   LOCK-UPS   POLICE CABINS  

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