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Delhi HC: TN Govt. Tried to Place Hurdles in IPS Officer Archana Case - (01 Dec 2016)

Delhi High Court has said that Tamil Nadu Government tried to place hurdles by refusing to relieve 1980 batch IPS officer Archana Ramasundaram after it forwarded her name for deputation to Central Government on October 15, 2013.

Tags : DELHI HIGH COURT   TAMIL NADU   IPS OFFICER   DEPUTATION  

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