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SC Paves Way for Permanent Commission for India’s First Woman Gallantry Award Wining Army Officer - (01 Dec 2016)

Supreme Court has paved way for first woman gallantry award winning Army officer, Lt Col Mitali Madhumita, to be given permanent commission despite her last minute change of mind for a career in Armed Forces.

Tags : SUPREME COURT   ARMY OFFICER   GALLANTRY AWARD   PERMANENT COMMISSION  

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