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SC Seeks Report on SYL Land, Orders Status Quo As of Nov 30 - (01 Dec 2016)

Supreme Court has ordered status quo on land acquired for construction of Sutlej-Yamuna Link (SYL) canal's stretch in Punjab and appointed Union Home Secretary, Punjab's Chief Secretary and Director General of Police as receivers.

Tags : SUPREME COURT   SUTLEJ-YAMUNA LINK   LAND  

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