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RBI Capped Withdrawal From Jan Dhan Accounts to Rs. 10000 Per Month - (30 Nov 2016)

Reserve Bank of India (RBI) has issued a notification saying that Jan Dhan Account Holders will be allowed to withdraw only Rs 10,000 a month, as a temporary measure to prevent activities of money laundering.

Tags : RESERVE BANK OF INDIA   JAN DHAN ACCOUNT   MONEY LAUNDERING   WITHDRAW  

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