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SICA Repeal Act Shall Come into Force From Dec. 01, 2016 - (30 Nov 2016)

Ministry of Finance has appointed December 1, 2016 as the date on which provisions of Sick Industrial Companies (Special Provisions) Repeal Act, 2003 (“SICA Repeal Act”) shall come into effect and Section 4(b) of SICA Repeal Act shall be enforced.

Tags : MINISTRY OF FINANCE   SICA REPEAL ACT   SICK INDUSTRIAL COMPANIES  

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