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NGT Gives Nod to Delhi-Merut Expressway - (30 Nov 2016)

National Green Tribunal (NGT) has granted permission to NHAI to build a bridge and approach roads over Yamuna River for Delhi-Meerut Expressway noting that project "will aid environment rather than harming it".

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA RIVER   DELHI-MERUT EXPRESSWAY  

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