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Gujarat High Court Orders Police to Register FIRs on Police Atrocities During Patel Quota Agitation - (08 Sep 2015)

Gujarat High Court has ordered officials of two police stations to file FIRs of police atrocities on local residents on August 25 and August 26 during Patel quota agitation and transfer these cases to CID-Crime for further investigation.

Tags : GUJARAT HIGH COURT  POLICE  

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