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SC Questions Criteria for Selecting AMU’s Vice Chancellor - (30 Nov 2016)

Supreme Court, while taking exception to submission of Aligarh Muslim University that an ‘eminent person’ can be appointed its vice-chancellor, has said that, did it mean that "a singer, a sportsman or a musician" can also be selected for coveted assignment.

Tags : SUPREME COURT   ALIGARH MUSLIM UNIVERSITY   VICE CHANCELLOR  

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