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Gujarat HC Allows 19 Year Hindu Girl to Live-in with 20 Year Muslim Boyfriend - (29 Nov 2016)

Gujarat High Court has permitted a 19-year-old Hindu girl to live-in with her Muslim boyfriend, who is just 20 years old and is currently ineligible for marriage.

Tags : GUJARAT HIGH COURT   HINDU GIRL   MUSLIM BOYFRIEND   LIVE-IN  

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