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Madras HC Directs State to Create Posts in Forensic Labs in Chennai, Madurai - (29 Nov 2016)

Madras High Court has directed Government to sanction within six months two posts of Assistant Director, four Scientific Officers, four Junior Scientific Officers and sufficient number of Technical Staff for serving in main laboratory of Forensic Sciences Department in Chennai and Madurai.

Tags : MADRAS HIGH COURT   FORENSIC SCIENCES DEPARTMENT   TECHNICAL STAFF  

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