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Madras HC Directs Sarath Kumar, Radha Ravi to File Fresh Petition Challenging their Removal - (29 Nov 2016)

Madras High Court has permitted erstwhile leaders of South India Artistes Association (SIAA, Sarath Kumar, President, and his nephew Radha Ravi, General Secretary to withdraw their previous petition challenging their suspension earlier and file a fresh one against their expulsion on Sunday.

Tags : MADRAS HIGH COURT   SARATH KUMAR   RADHA RAVI    

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