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CCI Approves TATA Chemicals-Yara Fertilisers Deal - (28 Nov 2016)

Competition Commission of India (CCI) has approved proposed acquisition of Urea and Customised Fertilisers business of Tata Chemicals by Norway's Yara Fertilisers.

Tags : COMPETITION COMMISSION OF INDIA   ACQUISITION   TATA CHEMICALS   YARA FERTILISERS  

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