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Bombay HC Expresses Displeasure Over Prayer of Adjournment in Salman Khan’s 2002 Hit and Run Case - (08 Sep 2015)

Bombay HC has expressed displeasure over prayer of actor Salman Khan's counsel, seeking postponement in hearing of Khan's appeal, challenging his five-year sentence in 2002 hit-and-run case, on account of adding of new papers to fresh paper book prepared by registry.

Tags : BOMBAY HC  SALMAN KHAN’S 2002 HIT AND RUN CASE  

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