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Madras HC Bans Use of Polythene Products in Courtallam, Ayeriperi - (28 Nov 2016)

Madras High Court has banned use of polythene products in Courtallam as well as adjacent Ayeriperi Panchayat for maintaining the environment at site visited by thousands of tourists.

Tags : MADRAS HIGH COURT   POLYTHENE   COURTALLAM   AYERIPERI  

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