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Madras HC Orders CB-CID Investigation into Dalit Youth’s Death - (28 Nov 2016)

Madras High Court has ordered a probe by CB-CID into the cause of death of Dalit youth Ilavarasan, who was found dead near a railway track in Dharmapuri following his separation from his caste Hindu wife.

Tags : MADRAS HIGH COURT   CB-CID   DALIT YOUTH  

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