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Bombay HC Paves Way to Let Out Actress Nanda’s Triplex Flat - (28 Nov 2016)

Bombay High Court has paved way to give Actress Nanda’s 4,000 sq ft sea-facing triplex residential flat in Versova on leave and licence, two years after death of Actress.

Tags : BOMBAY HIGH COURT   ACTRESS NANDA   TRIPLEX RESIDENTIAL FLAT    

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