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Orissa HC Grants Anticipatory Bail to SUM Hospital Trustees in Fire Mishap Case - (25 Nov 2016)

Orissa High Court has granted anticipatory bail to Saswati Das and Arati Ranjana Nayak, both trustees of SUM Hospital where fire mishap had occurred on October 17 in which 29 people have died so far.

Tags : ORISSA HIGH COURT   ANTICIPATORY BAIL   SUM HOSPITAL   FIRE  

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