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Delhi HC Issues Showcause Notices to DDA, SDMC, Delhi Police over Waste Management in Dwarka - (25 Nov 2016)

Delhi High Court has issued notices Delhi Development Authority (DDA), South Delhi Municipal Corporation (SDMC) and Delhi Police asking why contempt of court proceedings should not be initiated against them over waste management in Dwarka.

Tags : DELHI HIGH COURT   WASTE MANAGEMENT   DWARKA  

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