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Delhi HC Notices MHA over Transfer of Court Appointed Nodal Officers - (25 Nov 2016)

Delhi High Court has asked Ministry of Home Affairs (MHA) to file an affidavit, explaining why two police officials, who had been appointed as nodal officers by court for redevelopment of Chandni Chowk, were transferred without prior permission.

Tags : DELHI HIGH COURT   CHANDNI CHOWK   NODAL OFFICERS  

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