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Delhi HC: Allegation of Adultery Most "Painful”, Amounts to Cruelty - (25 Nov 2016)

Delhi High Court while granting divorce to a man who was accused by his wife of having illicit relationship with another woman, has observed that allegation of adultery levelled by a spouse is most "painful" for a person.

Tags : DELHI HIGH COURT   DIVORCE   CRUELTY   ADULTERY  

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