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Bombay HC Refuses to Hear Co-operative Banks Plea on Demonetization Issue - (25 Nov 2016)

Bombay High Court has said that it cannot hear petitions filed by District Co-operative Banks on demonetization issue or grant any relief to them, and asked the banks to get a clarification from Supreme Court on whether HC can hear pleas.

Tags : BOMBAY HIGH COURT   CO-OPERATIVE BANKS   DEMONETIZATION  

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