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SC Seeks Response on Impleadment of SEBI in Panama Papers Case - (25 Nov 2016)

Supreme Court has sought response on plea of market regulator SEBI that it has been dragged as a party in a PIL seeking a court-monitored CBI probe against Indians whose names have figured in Panama papers for allegedly holding bank accounts in foreign Countries.

Tags : SUPREME COURT   SEBI   PANAMA PAPERS  

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