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Bombay HC Summons BMC Commissioner over Site Identification for Installation of Doppler Radar - (24 Nov 2016)

Bombay High Court has directed Brihanmumbai Municipal Corporation (BMC) Commissioner Ajoy Mehta to remain present in Court in a matter regarding identification of a site for installation of a Doppler Radar System(DRS) in suburban Mumbai.

Tags : BOMBAY HIGH COURT   BMC   DOPPLER RADAR SYSTEM  

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