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Bombay HC Allows Peter Mukerjea to Get Truncated Testimony of Secret Witness in Sheena Bora Case - (24 Nov 2016)

Bombay High Court has directed that a copy of a witness statement withheld so far by Central Bureau of Investigation (CBI) in Sheena Bora murder case be given to Peter Mukerjea and other accused after deleting a portion of it.

Tags : BOMBAY HIGH COURT   SHEENA BORA MURDER   CBI  

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