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All New Trucks to have Air-Conditioned Cabins from Next Financial Year - (23 Nov 2016)

Government, through an amendment to Motor Vehicle Act, 1988, has made it mandatory for manufacturers and truck body-builders to fit air-conditioners in cabin of all new trucks sold from 1 April 2017.

Tags : NEW TRUCKS   AIR-CONDITIONED CABINS   MOTOR VEHICLE ACT   1988  

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