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Supreme Court Refuses to Stay Transfer of Cases Relating Demonetization of Rs 500 & Rs 1000 Notes - (23 Nov 2016)

Supreme Court has refused to stay transfer of proceedings against demonetisation of Rs500 and Rs1,000 currency notes across various High Courts in the country.

Tags : SUPREME COURT   DEMONETISATION   RS500   RS1  000   CURRENCY NOTES  

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