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Supreme Court Dismisses IT Department’s Appeal Against RCom - (23 Nov 2016)

Supreme Court has dismissed Income Tax (IT) Department’s appeal seeking to tax proceeds of $1.5-billion Foreign Currency Convertible Bonds (FCCBs) issued by Anil Ambani-led Reliance Communications nearly a decade ago.

Tags : SUPREME COURT   INCOME TAX   FOREIGN CURRENCY CONVERTIBLE BONDS   RELIANCE COMMUNICATIONS  

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