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Karnataka HC Refuses to Quash Criminal Proceedings Against Ex-Lokayukta - (22 Nov 2016)

Karnataka High Court has declined to quash criminal proceedings against Former Lokayukta Justice Y Bhaskar Rao in corruption and extortion scam within anti-corruption body, Lokayukta.

Tags : KARNATAKA HIGH COURT   FORMER LOKAYUKTA   CORRUPTION   EXTORTION  

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