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Punjab & Haryana HC Summons UGC Chairman, Secretary over Panjab University Financial Crisis - (22 Nov 2016)

Punjab and Haryana HC has ordered Chairman and Secretary, University Grants Commission (UGC) that either of two will remain present on December 5 to assist court on financial crisis of Panjab University.

Tags : PUNJAB AND HARYANA HC   UNIVERSITY GRANTS COMMISSION   PANJAB UNIVERSITY  

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