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Orissa HC Appoints Retired Engineer to Examine Jagamohan Repair Work - (22 Nov 2016)

Orissa High Court has appointed retired Civil Engineer N K Mohanty to verify actual amount of repair work of Jagamohan, hall facing the sanctum sanctorum of Jagannath Temple in Puri, carried out by Archaeological Survey of India (ASI) so far.

Tags : ORISSA HIGH COURT   JAGAMOHAN   REPAIR WORK   JAGANNATH TEMPLE   PURI  

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