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Bombay HC Seeks RBI’s Response Over Inconsistencies in Demonetization Directives to Co-operative Bank - (22 Nov 2016)

Bombay HC, while observing that prima facie there were some inconsistencies in two circulars issued by Reserve Bank to District Co-Operative Banks on demonetisation issue, has sought RBI’s response to a batch of petitions filed by these banks.

Tags : BOMBAY HC   RESERVE BANK   CO-OPERATIVE BANKS   DEMONETISATION  

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