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Madras HC Restrains Beverage Giants From Using Tamirabarani River Water - (22 Nov 2016)

Madras High Court has restrained leading soft drink manufacturers Pepsi and Coca-Cola from using water drawn from Tamirabarani River for their bottling plants in Tirunelveli District.

Tags : MADRAS HIGH COURT   PEPSI   COCA-COLA   TAMIRABARANI RIVER  

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