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NGT Allows Widening of Highway through Karnala Bird Sanctuary - (07 Sep 2015)

National Green Tribunal (NGT) has allowed National Highways Authority of India's plea seeking approval for diversion of a stretch of land in core area of Karnala bird sanctuary from forest to non-forest purpose, to facilitate widening of Panvel-Indapur stretch.

Tags : NATIONAL GREEN TRIBUNAL  NATIONAL HIGHWAYS AUTHORITY OF INDIA  

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