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Uttarakhand HC Asks State to Constitute Special Investigating Team for 2013 Kedarnath Tragedy - (21 Nov 2016)

Uttarakhand High Court has asked State Government to constitute five Special Investigation Teams to trace bodies of those who lost their lives during 2013 Kedarnath Tragedy.

Tags : UTTARAKHAND HIGH COURT   2013 KEDARNATH TRAGEDY  

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