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Delhi HC Seeks Centre’s Reply on Plea Seeking to Treat ‘Vande Mataram’ at par with ‘National Anthem' - (18 Nov 2016)

Delhi High Court has sought Centre’s response on a PIL seeking appropriate directions to treat National Song ‘Vande Mataram’ on a par with National Anthem ‘Jana Gana Mana’.

Tags : DELHI HIGH COURT   VANDE MATARAM   JANA GANA MANA  

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