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SC Seeks Explanation on Plan for Spending Rs 27,000 crore on Welfare of Construction Workers - (07 Sep 2015)

Supreme Court has summoned Union Labour Secretary to appear in person and explain plans to spend the money collected through a cess, irked over dis- satisfactory reply of government on proposed use of a whopping Rs 27,000 crore meant for welfare of construction workers.

Tags : SUPREME COURT  UNION LABOUR  

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