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Bombay HC Seeks ED’s Report on Cases Against Chhagan Bhujbal - (18 Nov 2016)

Bombay High Court has sought Enforcement Directorate’s report regarding its probe against Ex-Maharashtra Deputy CM Chhagan Bhujbal and his family members relating to their properties attached, persons arrested and investigation done in money laundering cases.

Tags : BOMBAY HIGH COURT   MONEY LAUNDERING   CHHAGAN BHUJBAL  

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