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Orissa HC Notices Centre, State, District Collector over Japanese Encephalitis Death - (18 Nov 2016)

Orissa High Court has issued notices to Centre, State Government and Malkangiri District Collector, asking them to file their responses over plea seeking adequate compensation for families which have lost members due to Japanese Encephalitis disease.

Tags : ORISSA HIGH COURT   JAPANESE ENCEPHALITIS  

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