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Bombay HC Refuses to Stay Concert by British Rock Band ‘Coldplay’ - (18 Nov 2016)

Bombay High Court has refused to stay upcoming concert by British Rock Band ‘Coldplay’, but said Maharashtra Government should take an undertaking from event organiser that it would be willing to pay waived entertainment Duty if Court directs so in future.

Tags : BOMBAY HIGH COURT   BRITISH ROCK BAND   COLDPLAY   CONCERT  

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