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SC Agrees to Hear Centre's Plea Seeking Stay on Proceedings Before Various HC Against Demonetisation - (17 Nov 2016)

Supreme Court has agreed to hear a fresh plea of Centre seeking stay on proceedings before various High Courts and Other Courts, apart from Apex Court, against its 8 November decision to demonetise high denomination currency notes of Rs 500 and Rs 1,000.

Tags : SUPREME COURT   HIGH COURTS   STAY   DEMONETISATION   RS 500   RS 1  000  

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