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CIC Directs Army to Share Macchil Encounter Info - (17 Nov 2016)

Central Information Commission (CIC) has directed Army to provide details to an RTI applicant about Court Martial of five soldiers in fake encounter of Macchil in 2010 as well as Court of Inquiry conducted into killing of five civilians at Pathribal in 2000.

Tags : CENTRAL INFORMATION COMMISSION   RTI   MACCHIL ENCOUNTER   ARMY  

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