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Hyderabad HC Directs Telangana Government to Compensate Land Losers as per New Act - (17 Nov 2016)

Hyderabad High Court has directed Telangana Government to pay enhanced compensation under new Land Acquisition Act to land losers at Nampally stretch of Metro Rail Project.

Tags : HYDERABAD HIGH COURT   TELANGANA   LAND ACQUISITION   METRO RAIL PROJECT  

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