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Bombay HC Slams NIA for Failure to Submit Records on Sadhvi Bail Plea - (17 Nov 2016)

Bombay High Court flayed National Investigation Agency (NIA) on failure to submit record and papers pertaining to bail application moved by Sadhvi Pragya, accused deadly bomb blasts in Malegaon on September 29, 2008.

Tags : BOMBAY HIGH COURT   NATIONAL INVESTIGATION AGENCY   SADHVI PRAGYA   MALEGAON  

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