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Hyderabad HC Upholds TTD’s Decision to Renovate Vakulamatha Temple - (17 Nov 2016)

Hyderabad High Court has upheld decision of Tirumala Tirupati Devasthanams (TTD) to renovate Vakulamatha Temple at Peruru, Pathakalva village, on Chittoor –Tirupathi by pass road.

Tags : HYDERABAD HIGH COURT   TIRUMALA TIRUPATI DEVASTHANAMS   VAKULAMATHA TEMPLE  

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