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Madras HC Directs CBSE to Pass Order over Objectionable Content in Class IX Textbook - (17 Nov 2016)

Madras High Court has directed CBSE to consider and pass orders within three months on a representation, seeking a direction to it to remove alleged objectionable content in Class IX Social Science Textbook about Nadar Community.

Tags : MADRAS HIGH COURT   CBSE   OBJECTIONABLE CONTENT   TEXTBOOK  

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