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Madras HC Directs TACTV to Select Control Room Operators Through Transparent Process - (16 Nov 2016)

Madras High Court has give time till November 21 for Tamil Nadu Cable TV Corporation (TACTV) to come out with a concrete proposal for selecting District and Taluk-level control room operators through a transparent process and after permitting participation of all cable operators.

Tags : MADRAS HIGH COURT   TAMIL NADU CABLE TV CORPORATION    

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